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M/S. Jyothi Granites vs The State Of Andhra Pradesh
2023 Latest Caselaw 4711 AP

Citation : 2023 Latest Caselaw 4711 AP
Judgement Date : 5 October, 2023

Andhra Pradesh High Court - Amravati
M/S. Jyothi Granites vs The State Of Andhra Pradesh on 5 October, 2023
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE : W.P.Nos.25934 and 25935 of 2023
                                 PROCEEDING SHEET

Sl.      Date                               ORDER                              OFFIC
No.                                                                              E
                                                                               NOTE

1.    05.10.2023
                   SRS,J
                               W.P.Nos.25934 and 25935 of 2023
                           Learned Government Pleader for Mines and
                   Geology takes notice on behalf of respondent Nos.1

and 2.

Sri N. Vijay, learned counsel for the petitioner, submits that issue involved in this writ petition is covered by the judgment rendered by learned Single Judge in Sri Rahul Minerals vs. State of Andhra Pradesh (W.P.No.15798 of 2020 and batch).

Learned Government Pleader shall verify the same.

List on 10.10.2023.

________ SRS, J Ikn

 
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