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I. Rukminamma Died vs I. Ramanadham
2023 Latest Caselaw 4707 AP

Citation : 2023 Latest Caselaw 4707 AP
Judgement Date : 5 October, 2023

Andhra Pradesh High Court - Amravati

I. Rukminamma Died vs I. Ramanadham on 5 October, 2023

               THE HON'BLE SRI JUSTICE V.SRINIVAS

                   APPEAL SUIT No.2812 of 2004

JUDGMENT:

Both the learned counsel present.

2. Sri K.S.Gopala Krishnan, learned counsel for the

appellant Nos.1 and 2, submits that both the appellant died and

consequently the appeal is abated.

3. Having regard to the above and in view of the

submissions, the appeal suit is dismissed as abated. There shall

be no order as to costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand

closed.

_______________________ JUSTICE V.SRINIVAS Date: 05.10.2023 Krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.2812 of 2004

DATE: 05.10.2023

Krs

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