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Smt. Kalapala Bhanu Prabhavathi 2 ... vs Sri Varre Nagarjuna 2 Others
2023 Latest Caselaw 4671 AP

Citation : 2023 Latest Caselaw 4671 AP
Judgement Date : 4 October, 2023

Andhra Pradesh High Court - Amravati
Smt. Kalapala Bhanu Prabhavathi 2 ... vs Sri Varre Nagarjuna 2 Others on 4 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. M.A.C.M.A. No.3578 of 2012 PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

05. 04.10.2023 BSS, J

List the case along with M.A.C.M.A. No.602 of 2016 on 07.10.2023 for judgment.

_______ BSS,J MVK

 
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