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Union Of India vs Singamsetti Kavitha
2023 Latest Caselaw 4663 AP

Citation : 2023 Latest Caselaw 4663 AP
Judgement Date : 4 October, 2023

Andhra Pradesh High Court - Amravati

Union Of India vs Singamsetti Kavitha on 4 October, 2023

     THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO


                        M.A.C.M.A.No.1667 of 2014


JUDGMENT:

Even though the matter is listed today under the caption "For

Dismissal", there is no representation on behalf of the

appellants/respondents.

Therefore, the present Appeal is dismissed for

non-prosecution. No order as to costs.

Miscellaneous petitions, if any, pending in this appeal shall

stand closed.

_______________________________ V.GOPALA KRISHNA RAO, J 4th October, 2023 cbn

HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

C-83

M.A.C.M.A.No.1667 of 2014

4th October, 2023

cbn

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