Ediga Lakshmi vs M Vijaya Kumar Another
2023 Latest Caselaw 4661 AP

Citation : 2023 Latest Caselaw 4661 AP
Judgement Date : 4 October, 2023

Andhra Pradesh High Court - Amravati

Ediga Lakshmi vs M Vijaya Kumar Another on 4 October, 2023

Bench: Venuthurumalli Gopala Rao

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No.M.A.C.M.A.No.2762 of 2015
                           PROCEEDING SHEET

Sl.                                                             Office
                                   ORDER

No DATE Note

20. 04.10.2023 VGKR, J

Heard both sides. Reserved for Judgment.

_________ VGKR, J

KPV

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