Citation : 2023 Latest Caselaw 4643 AP
Judgement Date : 3 October, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.C. No. 4446 of 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
04. 03.10.2023 RNT, J
"Separate judgment is passed closing the contempt case."
_________ RNT, J Dsr
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