Citation : 2023 Latest Caselaw 4642 AP
Judgement Date : 3 October, 2023
26
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.A. No.612 of 2023
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE 07. 03.10.2023 Operation of the order, dated 13.12.2022,
in W.P. No.12980 of 2012 shall remain stayed.
Judgment reserved.
DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J
AMD
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!