Yandam Govindu, Rajahmundry, ... vs State Of A.P., Rep.By Pp., High Court, ...
2023 Latest Caselaw 5703 AP

Andhra Pradesh High Court - Amravati

Yandam Govindu, Rajahmundry, ... vs State Of A.P., Rep.By Pp., High Court, ... on 29 November, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: Crl.R.C.No.877 of 2011 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

04. 29.11.2023 SV, J

Sri N.Siva Reddy, learned counsel for the petitioner submitted that against the impugned judgment, A-2 and A-3 are also filed revision in Crl.R.C.No.822 of 2011 before this Court and in order to avoid conflict of judgments, these two revision cases be heard together.

Hence, the Registry is directed to list this matter along with Crl.R.C.No.822 of 2011, on 14.12.2023.

________ SV, J SPP