Citation : 2023 Latest Caselaw 5702 AP
Judgement Date : 29 November, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: A.S. No.519 of 2013 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 29.11.2023 TMR, J
Heard both sides. Judgment is reserved.
______ TMR, J
SAB
SL. DATE ORDER OFFICE NO. NOTE
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