S.Rafiunnisa vs Shaik Abdul Saleem
2023 Latest Caselaw 5578 AP

                   HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE A.S.No.358 OF 2017

                            PROCEEDING SHEET

Sl.
No       DATE                                                      OFFICE
                                      ORDER

NOTE

11 17.11.2023 BVLNC, J

Sri L.J.Veera Reddy, learned counsel for appellant appeared through V.C.

None appeared for respondents.

Arguments for appellant were already submitted.

In that view of the matter, list under the caption "FOR JUDGMENT".

List on 05.12.2023.

___________ BVLNC, J psk