Pushadapu Venakta Srinviasa Rao vs Gorantla Srinivasa Rao
2023 Latest Caselaw 5577 AP

Citation : 2023 Latest Caselaw 5577 AP
Judgement Date : 17 November, 2023

Andhra Pradesh High Court - Amravati

Pushadapu Venakta Srinviasa Rao vs Gorantla Srinivasa Rao on 17 November, 2023

                   HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE A.S.No.1007 OF 2017

                          PROCEEDING SHEET

Sl.
No       DATE                                                      OFFICE
                                     ORDER

NOTE

10 17.11.2023 BVLNC, J

The First Appeal is dismissed for default. No costs (vide separate judgment).

___________ BVLNC, J psk

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