Tadinarasimha Murthi vs Chiranjeevi Chowdhary
2023 Latest Caselaw 5576 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                      MAIN CASE No.C.C.No.5598 of 2022
                                 PROCEEDING SHEET

Sl.No     DATE                                                           Office
                                             ORDER

Note 15 17.11.2023 RRR, J

Sri V. Surendar Reddy, learned counsel appearing for respondents seeks time to place Judgments on the question of whether the contempt would lie against the disobedience of an interim direction when the main case itself has been dismissed subsequently.

Post on 23.12.2023.

The appearance of respondent Nos.3 to 5 is dispensed with for today and as well as on the next date of hearing.

________ RRR, J BSM/MJA.