Citation : 2023 Latest Caselaw 5528 AP
Judgement Date : 15 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.: Second Appeal No.255 of 2000
PROCEEDING SHEET
S. DATE
ORDER
No
29. 15.11.2023 BSS, J
I have heard further arguments of Mr.B.V.Krishna Rao, representing on behalf of Mr.M.Ravindhranath Reddy, learned counsel for the appellants.
A perusal of record which shows that trial Court records are not available but learned counsel for the appellants filed paper book containing copy of plaint, written statements, deposition of witnesses, copy of Judgments in both Courts.
The Registry is directed to put up original exhibits.
The learned counsel for the appellants also directed to file copy of exhibits if those are available.
List the case on 05-12-2023 under the caption of 'Part Heard'.
_______ BSS, J
KLNS
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