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Gajula Harinadha Rao vs Anapa Samarpana Rao
2023 Latest Caselaw 5523 AP

Citation : 2023 Latest Caselaw 5523 AP
Judgement Date : 15 November, 2023

Andhra Pradesh High Court - Amravati

Gajula Harinadha Rao vs Anapa Samarpana Rao on 15 November, 2023

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                APPEAL SUIT No.544 of 2008

JUDGMENT:

Learned counsel for the respondent is present.

When the matter was listed on 07.11.2023, there was

no representation on behalf of the appellant.

Today also, there is no representation on behalf of the

appellant, even though the matter is listed under the caption

'For Dismissal'.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.15.11.2023 CVD

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