Adhatrao Siva Kameswara Rao vs Adari Venkata Surya Kumar
2023 Latest Caselaw 5390 AP

Citation : 2023 Latest Caselaw 5390 AP
Judgement Date : 8 November, 2023

Andhra Pradesh High Court - Amravati

Adhatrao Siva Kameswara Rao vs Adari Venkata Surya Kumar on 8 November, 2023

Bench: Dr V Sagar

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No:A.S.No.524 of 2009

                   PROCEEDING SHEET

SL.     DATE                             ORDER                             OFFICE
NO.                                                                         NOTE
57    08.11.2023 Dr.VRKS, J


                         Sri   K.Sarva    Bhouma     Rao,     learned
                 counsel for respondent alone is present.           No

representation for appellant. Proceeding sheet would indicate that on many earlier occasions also, there was no representation for appellant. Today the matter is listed under the caption 'for dismissal'. However, there is no representation for appellant.

O.S.No.676 of 2005 is a suit for Specific performance of agreement of sale and after due contest by a Judgment dated 08.06.2009 learned IV Additional Senior Civil Judge (FTC) Visakapatnam decreed the suit in favour of the appellant. Aggrieved of it, the defendant filed the first appeal.

In the interim applications also, there is no representation for petitioner.

List the appeal as well as applications under the caption 'for dismissal'.

List them tomorrow ie., on 09.11.2023.


                                                     ___________________
                                                       Dr.VRKS, J
                 GRL
 SL.   DATE   ORDER   OFFICE
NO.                   NOTE