The National Insurance Company ... vs Manchala Veera Venkata ...
2023 Latest Caselaw 5384 AP

Citation : 2023 Latest Caselaw 5384 AP
Judgement Date : 8 November, 2023

Andhra Pradesh High Court - Amravati

The National Insurance Company ... vs Manchala Veera Venkata ... on 8 November, 2023

Bench: B V Chakravarthi

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No:M.A.C.M.A.No.2641 of 2012


                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

03. 08.11.2023 BVLNC, J M.A.C.M.A.No.2641 of 2012

Heard. Arguments concluded.

Judgment Reserved.

__________ BVLNC, J DNB

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