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The New India Assurance Co. Ltd., ... vs Yerramothu Anusha, Prakasam ...
2023 Latest Caselaw 5366 AP

Citation : 2023 Latest Caselaw 5366 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati
The New India Assurance Co. Ltd., ... vs Yerramothu Anusha, Prakasam ... on 7 November, 2023
Bench: B V Chakravarthi
                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.2346 OF 2015

                          PROCEEDING SHEET
Sl.                                                                 OFFICE
                                         ORDER

No DATE NOTE

06. 07.11.2023 BVLNC, J

The appeal is dismissed. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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