M/S Fedora Sea Foods Pvt Ltd vs Apple Bio Technologies
2023 Latest Caselaw 5362 AP

            HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

      MAIN CASE No.Tr.CMP.No.83 of 2022

                                PROCEEDING SHEET

Sl.      DATE                          ORDER                           OFFICE NOTE
No.
34.   03-11-2023 BSS, J

                          The      learned     counsel     Mr.Devi
                  Prasanna Kumar, represented on behalf of
                  Mr.O.Manoher        Reddy,     learned    Senior
                  counsel for the petitioner.
                          The     learned    counsel     for     the
                  respondent        Mr.V.V.L.N.Sarma           would

submit that yesterday, the learned Single Judge of this Court heard the arguments in CRP No.2570 of 2023, and reserved for Judgment, and requested to dispose of this case after disposal of the said CRP.

List the case under the caption of "Part-heard" on 16.11.2023.

________ BSS,J

Bsv