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A.C. Konda Reddy vs The Govt. Of A.P.
2023 Latest Caselaw 5341 AP

Citation : 2023 Latest Caselaw 5341 AP
Judgement Date : 6 November, 2023

Andhra Pradesh High Court - Amravati

A.C. Konda Reddy vs The Govt. Of A.P. on 6 November, 2023

Bench: Venuthurumalli Gopala Rao

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                APPEAL SUIT No.361 of 2007

JUDGMENT:

Learned Government Pleader for Appeals is present.

On the last occasion i.e., on 02.11.2023, when the

matter was listed under the caption 'For Dismissal', there

was no representation on behalf of the appellant.

Today also, there is no representation on behalf of the

appellant.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.06.11.2023 CVD

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