T Pattabhirami Reddy vs N Annapoornamma Died
2023 Latest Caselaw 5337 AP

Citation : 2023 Latest Caselaw 5337 AP
Judgement Date : 6 November, 2023

Andhra Pradesh High Court - Amravati

T Pattabhirami Reddy vs N Annapoornamma Died on 6 November, 2023

Bench: Kiranmayee Mandava

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
         MAIN CASE No. C.R.P. No.194 of 2019
                     PROCEEDING SHEET

Sl.     DATE                       ORDER                      OFFICE
No.                                                            NOTE
      06.11.2023   KM, J


                         Heard learned counsel for the
                   petitioner.

                         None appeared on behalf of the
                   respondents.

Post the matter on 16.11.2023 for filing of the judgments by the learned counsel for the petitioner.

_______ KM,J MVK

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