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Vardhineedi Venkata Vijaya Kumar vs Vardhineedi Naga Sai Aneela
2023 Latest Caselaw 5322 AP

Citation : 2023 Latest Caselaw 5322 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati
Vardhineedi Venkata Vijaya Kumar vs Vardhineedi Naga Sai Aneela on 4 November, 2023
Bench: Venuthurumalli Gopala Rao
     THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  APPEAL SUIT No.177 of 2007

JUDGMENT:

Learned counsel for the appellant is present and

learned counsel for the respondents is also present through

virtual hearing.

2. Learned counsel for the appellant represented that the

sole appellant died and he filed a Memo vide USR No.32235

of 2023 before the Registry. He further represented that the

appeal may be abated.

3. Perused.

4. Hence, the appeal is dismissed as abated. No costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.04.11.2023 ANI

 
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