The United India Insurance Co. ... vs Sri P. Narasimha Reddy Another
2023 Latest Caselaw 5251 AP

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                 MAIN CASE No: M.A.C.M.A.No.52 of 2014
                            PROCEEDING SHEET
Sl.                                                                       OFFICE
                                       ORDER

No. DATE NOTE

10. 01.11.2023 BVLNC, J M.A.C.M.A.No.52 of 2014

Heard Smt. Anusha, learned counsel appeared on

behalf of Sri Chilukuri Narendra Babu, learned counsel

for the appellant/Insurance Company through virtual

mode.

Also heard Sri O.Udaya Kumar, learned counsel

for the respondent No.1/claimant through physical

mode.

None appeared for the respondent No.2/owner of

the lorry though notice was published.

In that view of the matter, Judgment Reserved.

__________ BVLNC, J DNB