Majji Pollanna vs State Of Andhra Pradesh,
2023 Latest Caselaw 3122 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                       MAIN CASE No. W.P.No.13099 of 2023
                                  PROCEEDING SHEET
Sl.                                                                              Office
                                             ORDER

No   DATE                                                                        Note
01 12.05.2023 RRR, J

                            The    learned    Government      Pleader      for
                     Revenue      submits that      a   similar   matter    is

pending before the Division Bench of this Court in W.P (PIL).No.6 of 2023.

In view of the fact that the land falls in an agency area, there shall be a stay of proceedings in pursuant to the G.O.Ms.No.354, dated 18.05.2022.

This is on the basis of the Judgment of Hon'ble Supreme Court of Samata Vs. State of Andhra Pradesh & others1.

Post on 16.06.2023.

__________ RRR, J BSM/DSV I

(1997) 8 SCC 191