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Shaik Abdulla And Another, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 3080 AP

Citation : 2023 Latest Caselaw 3080 AP
Judgement Date : 11 May, 2023

Andhra Pradesh High Court - Amravati

Shaik Abdulla And Another, vs The State Of A.P., Rep By Pp., on 11 May, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

Crl.A.No.336 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

08. 11.05.2023 AVRB,J:

Heard the arguments of Sri Thota Ramakoteswara Rao, learned counsel for the appellants and arguments of Sri Y.Jagadeeshwara Rao, learned counsel, representing learned Public Prosecutor.

The matter is reserved for Judgment.

_________ AVRB,J

MH/SSN

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