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Vasam Hanumantha Rao, ... vs The State Of A.P., Rep. By P.P., ...
2023 Latest Caselaw 3079 AP

Citation : 2023 Latest Caselaw 3079 AP
Judgement Date : 11 May, 2023

Andhra Pradesh High Court - Amravati

Vasam Hanumantha Rao, ... vs The State Of A.P., Rep. By P.P., ... on 11 May, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

Crl.A.No.451 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

08. 11.05.2023 AVRB,J:

Heard the arguments of Sri P.Radha Krishna, learned counsel for the appellants and arguments of Sri Y.Jagadeeshwara Rao, learned counsel, representing learned Public Prosecutor.

The matter is reserved for Judgment.

_________ AVRB,J

MH/SSN

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