Lenka Suresh vs Vinay Kumar
2023 Latest Caselaw 3072 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No. C.C.No.1028 of 2023
                           PROCEEDING SHEET
Sl.                                                                  Office
                                     ORDER

No DATE Note

07. 11.05.2023 GRKP, J Sri B. Varun, Learned Counsel appearing on behalf of the Learned Assistant Solicitor General, submits that the Application with regard to the stay of the Judgment in W.P.No.37924 of 2022 passed by the Learned Single Judge of this Hon'ble Court filed along with W.A.No.358 of 2023 has been heard today and has been reserved for Pronouncement of Orders on 12.05.2023.

2. In this view of the matter, list on 12.05.2023 at 02.15 P.M.

________________ GRKP, J Vns