Alapati Venkata Sudhakar vs The State Of Ap
2023 Latest Caselaw 3034 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. W.P.No.11940 of 2023
                           PROCEEDING SHEET
Sl.                                                                   Office
                                    ORDER

No DATE Note 02 10.05.2023 RRR, J

Sri N. Srihari, learned Standing Counsel for Gram Panchayat seeks time to obtain instructions.

Post on 21.06.2023.

In view of the judgment and decree dated 17.10.2022 in O.S.No.102 of 2019 on the file of the Principal Junior Civil Judge, Chirala, no coercive steps shall be taken against the petitioners till 30.06.2023.

__________ RRR, J MJA I