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Pagadala Venkateswara Rao, ... vs The State Of A.P., Rep. By P.P., ...
2023 Latest Caselaw 3033 AP

Citation : 2023 Latest Caselaw 3033 AP
Judgement Date : 10 May, 2023

Andhra Pradesh High Court - Amravati

Pagadala Venkateswara Rao, ... vs The State Of A.P., Rep. By P.P., ... on 10 May, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

Crl.A.No.956 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

12. 10.05.2023 AVRB,J:

Heard the arguments of learned counsel for the appellant, apart from the arguments on merits, he submits that appellant is now aged about 75 years.

Heard the arguments of Sri Y.Jagadeeshwara Rao, learned counsel representing learned Public Prosecutor.

Reserved for judgment.

_________ AVRB,J

MH/SSN

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