M/S. Sri Nava Durga Agro Works, vs Gopal Krishna Dwivedi, I.A.S.,
2023 Latest Caselaw 3028 AP

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: C.C.No.2884 of 2023

                          PROCEEDING SHEET

Sl.                                                                   OFFICE
      DATE                           ORDER
No.                                                                    NOTE
01. 10.05.2023 Dr. KMR,J

                             I.A.No.1 OF 2023
                     This application is filed to dispense
               with filing of the original certified copy of
               judgment passed in W.P.No.31112 of 2022
               dated 06.12.2022.
                     Heard.
                     For    the      reasons      stated   in   the
               accompanying affidavit filed in support of
               the petition, filing of the original certified
               copy is dispensed with for the present.
                     Learned counsel for the petitioner is
               directed to    file    certified    copy    of   the
               judgment passed in W.P.No.31112 of 2022
               dated 06.12.2022, by the next date of
               hearing.
                                                     ____________
                                                      Dr. KMR,J
                           C.C.No.2884 OF 2023

                     Issue notice to the respondents.

Post on 20.6.2023.

____________ Dr. KMR,J

CSR