Atavur Rahaman Kamaal vs The State Of Andhra Pradesh
2023 Latest Caselaw 3025 AP

           HIGH COURT OF ANDHRA PRADESH
               MAIN CASE: W.P. No. 7482 of 2023

                            PROCEEDING SHEET

SL.     DATE                            ORDER                           OFFICE
NO.                                                                      NOTE

04.   10.05.2023   RNT, J

                         Heard    Sri   Sai   Gangadhar    Chamarthy,
                   learned counsel for the petitioner, Sri C. Raghu,
                   learned senior advocate, assisted by Sri Radha
                   Krishna, learned counsel for the 4th respondent

and Sri G. Naresh Kumar, learned counsel, representing respondent No.3.

2. Order/Judgment is reserved.

3. Till delivery of the judgment, interim order to continue.

_________ RNT, J Dsr