G. Sridhar Reddy vs Akkina Surya Prabhavathi
2023 Latest Caselaw 3024 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE NO.: C.M.A.No.70 of 2022

                          PROCEEDING SHEET

Sl.     DATE                                ORDER                             OFFICE
No.                                                                            NOTE


14)   10.05.2023   CMR, J. & VGKR, J.

Heard Sri N.Subba Rao, learned Senior Counsel,

for Sri N.Jeevan Kumar, learned counsel for the

appellants; and Sri Challa Dhanamjaya, learned

Senior Counsel, for Sri Venkat Challa, learned

counsel for the 1st respondent - plaintiff.

Judgment reserved.

________ CMR, J.

__________ VGKR, J.

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