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Kolisetty Nagaraju vs S.Cyril Satyavelu
2023 Latest Caselaw 3021 AP

Citation : 2023 Latest Caselaw 3021 AP
Judgement Date : 10 May, 2023

Andhra Pradesh High Court - Amravati
Kolisetty Nagaraju vs S.Cyril Satyavelu on 10 May, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
      MAIN CASE NO.: M.A.C.M.A.Nos.1052 of 2019 and 98 of 2020

                         PROCEEDING SHEET

Sl.     DATE                              ORDER                       OFFICE
No.                                                                    NOTE


9)    10.05.2023   CMR, J. & VGKR, J.

Heard both sides.

Judgment reserved.

________ CMR, J.

__________ VGKR, J.

cs

 
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