Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Kanamala Sowramma Saranuna vs Nula Lakshmi Srinivasa Rao
2023 Latest Caselaw 2988 AP

Citation : 2023 Latest Caselaw 2988 AP
Judgement Date : 9 May, 2023

Andhra Pradesh High Court - Amravati

Kanamala Sowramma Saranuna vs Nula Lakshmi Srinivasa Rao on 9 May, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.M.A.C.M.A.No.3142 of 2017

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

08) 09.05.2023 BSS, J

The learned counsel for the appellants/claimants Mr.S.Syamsunder Rao, represented the case. There is no representation for R2-Insurance Company though the matter is posted under the caption of judgment.

List the case on 16.06.2023 under the same caption.

______ BSS,J Rns

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs