The Gram Panchayat, ... vs Sri.M.Simhadri ...
2023 Latest Caselaw 2987 AP

   IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                   &
           HON'BLE MR. JUSTICE NINALA JAYASURYA

                       I.A. No.1 OF 2023
                            IN/AND
                  WRIT APPEAL No.694 OF 2009

                        (Through physical mode)

The Gram Panchayat,
Valasapakala Village,
Kakinada Rural Mandal,
East Godavari District,
Represented by its
Sarpanch Smt N. Durga Lakshmi,
W/o. Venkataramana,
aged about 32 years,
Occ : Social Worker,
R/o. Valasapakala Village,
Kakinada Rural Mandal,
East Godavari District.
                                                    .. Appellant
                                 Versus

Sri M. Simhadri Rao,
S/o. Satti Raju,
Aged about 47 years,
Occ : MPTC Member,
Vakalapudi,
Kakinada Rural Mandal,
East Godavari District and 7 others.
                                                  ...Respondents

COMMON JUDGMENT (ORAL) Dt : 09.05.2023

(per Prashant Kumar Mishra, CJ)

I.A.No.1 of 2023 has been filed by the appellant seeking

permission to withdraw the Writ Appeal in view of the compromise

between the parties as per the terms and conditions of the

Memorandum of Understanding, dated 20.03.2023.

2. Permission is accorded.

3. Accordingly, I.A. No.1 of 2023 is allowed. Consequently, the

Writ Appeal is dismissed as withdrawn. No costs. Pending

miscellaneous applications, if any, in this Writ Appeal shall stand

closed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J

AMD

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE NINALA JAYASURYA

I.A. No.1 OF 2023 IN/AND WRIT APPEAL No.694 OF 2009

(per Prashant Kumar Mishra, CJ)

Dt: 09.05.2023

AMD