Papani Vasudeva Naidu vs Smt. Ellappani Chinnakka
2023 Latest Caselaw 2960 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.1194 of 1997

                                PROCEEDING SHEET

Sl.No                                                                               OFFICE
                                                 ORDER

           DATE                                                                      NOTE

02      08.05.2023   SV, J

I.A.No.3 of 2022 in Review I.A.No.1 of 2022 Learned counsel for petitioners requests time to file certified copy of the judgment dated 11.12.2015 in A.S.No.1194 of 1997.

Besides that, he requests time in I.A.Nos.2 and 4 of 2022.

It is submitted that Sri P.V.Vidya Sagar, learned counsel, is not appearing in this matter and requests the Court to delete his name.

Registry is directed to delete the name of Sri P.V.Vidya Sagar, learned counsel, from the cause list.

List on 27.06.2023.

_________ SV, J

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