Konathala Govindarajulu vs The State Of Ap
2023 Latest Caselaw 2958 AP

Citation : 2023 Latest Caselaw 2958 AP
Judgement Date : 8 May, 2023

Andhra Pradesh High Court - Amravati

Konathala Govindarajulu vs The State Of Ap on 8 May, 2023

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.34563 OF 2022

                      PROCEEDING SHEET
SL.     DATE                               ORDER                        OFFICE
NO.                                                                      NOTE
                   RNT,J
13.   08.05.2023

                           Heard Ms. Sridevi, learned counsel for the
                   petitioners and Sri P. Rama Sharana Sharma,
                   learned counsel for the respondent No.6 and Sri

K. Madhava Reddy, learned Standing Counsel for the respondent No.2.

Judgment reserved. Till delivery of the judgment the interim order shall continue.

________ RNT,J Scs

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