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Vemuri Varalakshmi vs Kota Sivaprasad 8 Others
2023 Latest Caselaw 2957 AP

Citation : 2023 Latest Caselaw 2957 AP
Judgement Date : 8 May, 2023

Andhra Pradesh High Court - Amravati
Vemuri Varalakshmi vs Kota Sivaprasad 8 Others on 8 May, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No.:A.S.No.184 of 2014
PROCEEDING SHEET

S1.No. Date ORDER

08.05.2023

| pwr.

Heard both sides, reserved for

judgment.

TMR,J RMD

 
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