Hari Venkateswara Rao Another vs Indupalli Narasimha Rao 2 Others
2023 Latest Caselaw 2949 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE NO.: M.A.C.M.A. No.1249 of 2013

                              PROCEEDING SHEET

Sl.     DATE                                   ORDER                                     OFFICE
No.                                                                                      NOTE

19    08.05.2023   CMR, J & VGKR, J
                         Delete the matter from the caption "for dismissal".

                         Heard the arguments of learned counsel for the
                   appellants and learned counsel for the respondents.

Judgment reserved.

_______ CMR, J

__________ VGKR, J AKN/SNI