Sankella Rambabu vs The State Of Ap
2023 Latest Caselaw 2948 AP

29 to 31 HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.P. Nos.811, 9932 and 9984 of 2023

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

(Through Physical Mode)

08.05.2023 It seems both the parties are relying on the judgments of different High Courts in their favour.

Let compilation be filed by 09.05.2023. Post this case on 10.05.2023. Interim order passed earlier in W.P.No.811 of 2023 is extended till the next date of hearing.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J

Ksp