Andhra Pradesh High Court - Amravati
The District Educational ... vs Y. Indira, on 8 May, 2023
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lN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVATl
\
(Special Original Jurisdiction)
MONDAY, THE EIGHTH DAY OF MAY
TWO THOUSAND AND ll^/ENTY THREE
:PRESENT'.
THE HONOURABLE\SRI JUSTICE CHEEKATI MANAVENDRANAi-H ROY
AND
THE HONOURABLE SRI JUSTICE VENUTURUMALLI GOPALA KRISHNA RAO 1;
lANo.1 OF2018
lN
WP NO: 12452 OF 2013
Between: ; !1.\``` I
` 1. G\^/ Satyanarayana, S/o Venkatal R6ddy, Aged about 47 years, Unemployee,
R/o Kathimanda, Malkipuram, Mand;al,.`East Godavari District -533001, (Hall
Ticket No. 04104065).
2. P. Adinarayana, S/o Narasimha._M`urfhy, Aged about 45 years, Unemployee,
Rio Kathimanda, Malkipuram M.a,nda! East Godavari District -533001, (Hall
Ticket No. 04104397).
3. G. Solman Raju, S/o Dharma`1R,aor.:.A'ged about 43 years, Unemployee, R/o
Lakkavaram, Malkipuram Mandal,I East GodavariDistrict -533001, (Hall Ticket
No. 04100818). h\i`
4. V. Pushpalatha, D/o Pusparaju, -Aged 42 years, unemployee, R/o Gudimela',
Sakinetipalli Mandal, East G9`daVarit:lJJistrict -533001, (Hall Ticket Not.
04100814).
5. N. Durga Prasad, S/O. Bullaibbai, Aged about 47 years, Unemployee, R/6
A.V. Palem, Sakinetipalli Mandal, Ea+st Godavari District -533001).
6. G. Prabhakar Rao, S/O. Bheemaiah, Aged about 48 years, Unemployee, Rio
i Kesanapalli, Malkipuram Mandal, East GodavariDistrict -533001, (Hall Ticket
No. 04100923). .,`,
\!`\ ... Review Petitioener§
Respondent Nos. 5, 6, 8,10,12 & 13 in WP
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•``,Il.`l`.IAIND ,
1. The District Educational Officer,;{,\East,,Qodavari District, Kakinada -533001.
2. The Director of School Education, A+P+I, Hyderahad -500001.
3. The District Collector, East Godavari`District, Kakinada -533001.
4. The Government of A.P., rep.. by-'its Principal Secretary., School Education
Department. Secretariat, A.P., ,Hyde.raba-d -500022.
-I f» ,~ I-tt u RespondentsJ
_`..rf: i Petitioners in WP
5. Y. Indira, D/o Y,V. Ramana, Agediabotlt`-39 years, Unemployee. R/o
Malkipuram, Malkipuram Mand`a'lL, East Godavari District -533001, (Hall
kTicket No. 04101698).
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6 I M ;i:dTka:adeRr::bSaJsoa rPahpaurdl:ERaas: I;A6gdeadvaariODuitst4r:cty_ea5;S3oUon1:rHP:3yTeie;keRtioN o.
04101047). ,..`',.i.`
7. LVSSR AnJ'aneyulu, S/o Sitar.ama'1Mu~rtriy, Aged about 43 years, unemployee,,~`
Rio A.V. Paleru, SK. Palli Mahd.al,+'Eas't Godavari District -533001, (Hall
8 T¥llcokB:htaa:sI3iaaroia4i¥1:6::sO6:o§a:€yaarrDalrs:r¥caii:-5E$3gO:Od1:{iuai l4T7cykee: r£'ouon4:Topll2Oy9e;; I S
9. Ch. Naga Raju, S/o Venkata Swamy,,Aged about 45 years, Unemployee, R/o
Gudimellauka, Malkipuram MandaI, ,East Godavari District -533001, (Hall
Ticket No. 04103410). J'
10. Ch. Vijaya, W/o Prabhudas, Aged about` 41 years, Unemployee, R/o
Moripodu, Sakinetipalli Mandal, E`aS`tlGodavari District -533001, (Hall Ticket
No. 04100819)I
ll. K. Sobha Rani, D/o Denakrupavaram, Aged about 48 years, Unemployee, R/d
visveswarayapuram, Malkipuram Man.dal, East Godavari District -533001,
(HallTicketNo.04102396). `l .,`.I
12. G. Dhanaraju, S/o Narayana Ra6,:.'Aged about 50 years, Unemployee, Rio
Kakinada, Kachiripeta, East God.avari District -533001, (Hall Ticket No.
04103677). ,,;., I I,;I. -,
13. D. Jhansi Laxmi Bai, D/o Nagabhus-hJanam, Aged about 39 years,
unemployee, Rio Ramaraju Lahka,,"`alkipuram Mandal, East Godavari
District -533001, (Hall Ticket No.I 04\1 o4264).
14.JJP Chittihahu, S/O. Ganapathi, +Ag\ad-;_'about 50 years, Unemployee, R/o
Rameswaram, Sakinetipalli Manda`I,i, East Godavari District -533001, (Hall
Ticket No. 04104279).
15, R. Anna Vazram, D/o Krupananda-, Age_d about 49 years, Unemployee, Rio
Addalapalem, Sakinetipalli Mandal:-I; East Godavari District -533001, (Hall
Ticket No. 04104397).
16.A. Srilaxmi, W/o Ramakrishna Rao, Aged about 50 years, Unemployee, R/o
Chintalamori, Malkipuram Mandal,.East Godavari District -533001, (Hall
Ticket No. 04103705).
5 to 16 Respondents are not necessaryLtQ tb.iS POint)
`J-`\J-I,`' ... Respondents
.` I--'ResJpchdents 1 to4, 7,9,ll,14to 18 in WP
petition under secti,'on`'.i-15''4g:I-+''cpc is filed praying that in the
circumstances stated in the affidavit filed``:'iri -:Support of the petition, the High Coud
may be pleased to undertake the review Peti,tion and review the Judgment dated
25.10.2017 in WP.No.12452/2013, pendjfl'g`:'disposal of WP 12452 of 2013, on the
fileofthe High Court. :i,,'`.i .I
The petition coming on for he-arihg,,'^~rupon perusing the Petition and the
affidavl't filed in support thereof and.;,:the:`'-order of the High Court order dated
24.10.2013 made in W.V.M.P.No.1585'-OF '\2013 and upon hearing the arguments of
THE ADDITIONAL ADVOCATE GENERAL for the petitioners and sri.M.Vidyasagar
Advocate for the Respondents, the CoLirt in,ade the following.
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ORDER: t, I_..
In spite of the fact that the matter is posted today finally for filing
counter-affidavit in I.A.No.1 of 2018\.,tj'§'`ti`it[;I,learned counsel for the respondents
\t, ,t,i-?_-:'u.;
;eeks time to file counter-affidavit .ih 'this~ ,I.A., which ~was filed about five years
agoin2018- .-.+ .I.I.
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Therefore, list the matter fo'r filth.g'` counter,affidavit on ll.05.2023, on
Payment Of casts Of Rs.1,000/-to the A.P,High Court Employees Associationr,
Amaravati. lf the respondents fail tot file counter-affidavit on or before
ll.05.2023 on payment of costs, their., right to file counter-affidavit will be
forfeited and the review petition wi][ bet h-Card on the basis of the material
available on record.
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Sd/-U SREEDEVl
ASSISTAN
____I__
llTF\UE COPYIl lE=G ISIRAR
For ASSISTAN I EEGISTRAR
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Two CC§ to THE ADDITIONAL',ADtVO.GATE GENERAL, High Court ofA.P. I
[OUT]
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one cc to sRl.M.VIDYASAGAR{`AaV;o~6ate [opuc]
The Presl'dent, A.P.High Court'Employees Association, AmaravatI', High Court\
ofA.P.
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4. Two spare copies
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HIGH COURT
CMRJ & VGKRJ
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DATED:08/05/2O23
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NOTE'. RESPONDENTS DIRECTED Toy FILE COUNTER-AFFIDAVIT ON OR
BEFORE ll.05.2023
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ORDER
&ts NO, \ RTfrolg
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wp,No.12452 of 2013
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DIRECTION
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