Citation : 2023 Latest Caselaw 2921 AP
Judgement Date : 5 May, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No: A.S.No.114 of 2006
PROCEEDING SHEET
Sl. OFFICE
No DATE ORDER NOTE
16 05.05.2023
SV,J
Heard both sides.
Reserved for "Judgment".
________ SV,J PNS
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