Citation : 2023 Latest Caselaw 2920 AP
Judgement Date : 5 May, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
A.S.No.760 of 2017
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
03. 05.05.2023 AVRB,J:
Appeal is Dismissed as Withdrawn. (Vide Separate Judgment)
_________ AVRB,J
DNB/MH
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