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Smt. Gorva Saraswathi, Kurnool ... vs The State Of Ap,Rep.By Pp,Through ...
2023 Latest Caselaw 2918 AP

Citation : 2023 Latest Caselaw 2918 AP
Judgement Date : 5 May, 2023

Andhra Pradesh High Court - Amravati
Smt. Gorva Saraswathi, Kurnool ... vs The State Of Ap,Rep.By Pp,Through ... on 5 May, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

Crl.A.No.988 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

04. 05.05.2023 AVRB,J:

Criminal Appeal is Dismissed as abated. (Vide Separate Judgment)

_________ AVRB,J

MH/DNB

 
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