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Dr Ravinutala V S Satyanarayana vs The State Of Andhra Pradesh
2023 Latest Caselaw 2880 AP

Citation : 2023 Latest Caselaw 2880 AP
Judgement Date : 4 May, 2023

Andhra Pradesh High Court - Amravati

Dr Ravinutala V S Satyanarayana vs The State Of Andhra Pradesh on 4 May, 2023

Bench: D.V.S.S.Somayajulu, V Srinivas

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.A.No. 1012 of 2022

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE 04.05.2023 DVSS,J & SV,J

As the learned counsel for Writ Appellant wishes to bring the recent Judgment of the Hon'ble Supreme Court to the attention of this Court.

List after Summer Vacations-2023.

________ DVSS,J

________ SV,J

KK

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