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Vardamsetty Diwakar, ... vs M/S. Hindustan Petroleum ...
2023 Latest Caselaw 2875 AP

Citation : 2023 Latest Caselaw 2875 AP
Judgement Date : 4 May, 2023

Andhra Pradesh High Court - Amravati
Vardamsetty Diwakar, ... vs M/S. Hindustan Petroleum ... on 4 May, 2023
       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

     HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
         HON'BLE SMT. JUSTICE VENKATA JYOTHIRMAI PRATAPA

                     WRIT APPEAL No.1997 OF 2017

Vardamsetty Diwakar, S/o V.Jambulanna,
Hindu, Male, Aged 56 years, R/o.H.No.25/686,
Srinivas Nagar, Nandyal,
Kurnool District and another.
                                                                 ..Appellants
                                Versus
M/s. Hindustan Petroleum Corporation Limited,
A Government of India Enterprise,
Represented by its Regl. Manager,
Secunderabad.
                                                                ...Respondent

ORAL JUDGMENT Dt:04.05.2023

(per Prashant Kumar Mishra, CJ)

1. Mr. Mangena Sree Rama Rao, learned counsel for the appellants,

submitted a letter dated 18.04.2023 to the Registrar (Judicial) seeking

permission to withdraw this appeal.

2. Permission is accorded.

3. Accordingly, the Writ Appeal is dismissed as withdrawn. No costs.

All pending miscellaneous applications shall stand dismissed.

PRASHANT KUMAR MISHRA, CJ VENKATA JYOTHIRMAI PRATAPA,J Ksp

 
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