Citation : 2023 Latest Caselaw 2869 AP
Judgement Date : 4 May, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: A.S.No.74 of 2023 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 04.05.2023 DVSS, J & SV,J I.A.No.2 of 2023 This interlocutory application is filed to suspend the order of the I Additional District Judge, Guntur passed in O.S.No.217 of 2016, dated 15.11.2022.
Heard learned counsel for the appellant.
Only passing of the final decree is stayed and all further proceedings can continue.
__________ DVSS,J
_________ SV,J I.A.No.1 of 2023 Learned counsel for the appellant is directed to obtain and file certified copy of the decree and judgment passed in O.S.No.217 of 2016, dated 15.11.2022 on the file of I Additional District Judge, Guntur by next date of hearing, failing which further steps will be taken.
List on 30.06.2023 in motion list.
__________ DVSS,J
_________ SV,J AG SL. DATE ORDER OFFICE NO. NOTE
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