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Boddu Lakshmi Kumari Died Rep. By ... vs Sri Vemuri Suresh Kumar,
2023 Latest Caselaw 2836 AP

Citation : 2023 Latest Caselaw 2836 AP
Judgement Date : 3 May, 2023

Andhra Pradesh High Court - Amravati

Boddu Lakshmi Kumari Died Rep. By ... vs Sri Vemuri Suresh Kumar, on 3 May, 2023

     THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                 APPEAL SUIT No.544 OF 2013

JUDGMENT:

When the matter is taken up for hearing, no representation

is made on either side.

2. Despite listing the matter under the caption "for dismissal",

the appellants are not getting ready. It seems that the appellants

have not shown any interest to prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 03.05.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.544 OF 2013

DATE: 03.05.2023

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