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Smt. Garikiparthi Jagadamba vs Late Smt. Vidiyala Annapurnamma
2023 Latest Caselaw 2833 AP

Citation : 2023 Latest Caselaw 2833 AP
Judgement Date : 3 May, 2023

Andhra Pradesh High Court - Amravati
Smt. Garikiparthi Jagadamba vs Late Smt. Vidiyala Annapurnamma on 3 May, 2023
      THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO


                 APPEAL SUIT No.929 OF 2010

JUDGMENT:

When the matter is taken up for hearing, no representation

is made on behalf of the appellant. But, however, learned counsel

for the respondents, is present.

2. Despite listing the matter under the caption "for dismissal",

the appellant is not getting ready. It seems that the appellant has

not shown any interest to prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 03.05.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.929 OF 2010

DATE: 03.05.2023

MS

 
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