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Gandrotu Radhika vs Gandrathu Rama Kishore
2023 Latest Caselaw 2826 AP

Citation : 2023 Latest Caselaw 2826 AP
Judgement Date : 3 May, 2023

Andhra Pradesh High Court - Amravati
Gandrotu Radhika vs Gandrathu Rama Kishore on 3 May, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: FCA.No.21 of 2022

PROCEEDING SHEET

Sl.

No DATE ORDER OFFICE NOTE

04. 03.05.2023 UDPR, J & TMR, J

The FCA is dismissed as withdrawn. (vide separate judgment)

________ UDPR, J

_______ TMR, J NNN

 
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