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Sri Ommi Krishna vs Sri Muvvala Papa Rao
2023 Latest Caselaw 2821 AP

Citation : 2023 Latest Caselaw 2821 AP
Judgement Date : 3 May, 2023

Andhra Pradesh High Court - Amravati
Sri Ommi Krishna vs Sri Muvvala Papa Rao on 3 May, 2023
Bench: Dr V Sagar
            HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                   MAIN CASE No: S.A.No.184 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                          OFFICE
No                                      ORDER                           NOTE
3.    03.05.2023
                   Dr.VRKS,J

                                  S.A.No.184 of 2023

                            Learned counsel on both sides are in

                   attendance.

                            This matter has been coming up for

                   hearing before admission.

                            Heard the learned counsel for the

                   appellant.

                            Perused the judgment of the appellate

                   court.

                            The   dispute   revolves   around    the

                   agreement for sale and the suit for specific

                   performance was decreed by the Trial Court

                   and was affirmed in the first Appellate Court.

                   Therefore,     the   vendors/defendants      have

                   preferred the second appeal. A perusal of the

                   first Appellate Court judgment indicates the

                                                         (Contd...)
                     2


absence of any reference to grounds urged in

the first appeal.

      This Second Appeal stands admitted on

formulating the following substantial question

of law:

      "Whether the finding of the fact recorded
by the trial court as confirmed by the Lower
Appellate      Court     with     respect     to
Respondents/Plaintiffs proving their readiness

and willingness in full filing their part of obligations in Ex.A1 are perverse?"

_____________ Dr.VRKS,J

I.A.No.1 of 2023 Learned counsel on both sides are in attendance.

Learned counsel for the respondent seeks time for filing counter.

List the matter next week.

_____________ Dr.VRKS,J

MSI

 
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